Companies (Amendment) Act, 2000
6. Amendment of section 16.-
In section 16 of the principal Act, in sub-section (3), the words ", managing agent, secretaries and treasurers" shall be omitted.
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Companies (Amendment) Act, 2000 6. Amendment of section 16.- In section 16 of the principal Act, in sub-section (3), the words ", managing agent, secretaries and treasurers" shall be omitted. |
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