AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Companies (Amendment) Act, 2000

59. Amendment of section 149.-

In section 149 of the principal Act,- (a) in sub-section (2A), for the words "five hundred rupees", the words "five thousand rupees" shall be substituted; (b) in sub-section (6), for the words "five hundred rupees", the words "five thousand rupees" shall be substituted.



Companies (Amendment) Act, 2000 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys