Companies (Amendment) Act, 2000

57. Amendment of section 147.-

In section 147 of the principal Act,-

a.   in sub-section (2), for the words "fifty rupees", the words "five hundred rupees" shall be substituted;

b.   in sub-section (3), for the words "five hundred rupees", the words "five thousand rupees" shall be substituted;

c.   in sub-section (4), for the words "five hundred rupees", the words "five thousand rupees" shall be substituted.