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Companies (Amendment) Act, 2000

55. Amendment of section 144.-

In section 144 of the principal Act, in sub-section (3),-

a.   for the words "fifty rupees", the words "five hundred rupees" shall be substituted;

b.   for the words "twenty rupees", the words "two hundred rupees" shall be substituted.



Companies (Amendment) Act, 2000 Back




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