Companies (Amendment) Act, 2000
45. Amendment of section 111.-
In section 111 of the principal Act,-
(a) in sub-section (9),-
(i) for the words "one thousand rupees", the words "ten thousand rupees" shall be substituted;
(ii) for the words "one hundred rupees", the words "one thousand rupees" shall be substituted;
(b) in sub-section (12), for the words "fifty rupees", the words "five hundred rupees" shall be substituted.