Companies (Amendment) Act, 2000
44. Amendment of section 108-
In section 108-I of the principal Act, for the words "five thousand rupees", wherever they occur, the words "fifty thousand rupees" shall be substituted.
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Companies (Amendment) Act, 2000 44. Amendment of section 108- In section 108-I of the principal Act, for the words "five thousand rupees", wherever they occur, the words "fifty thousand rupees" shall be substituted. |
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