Companies (Amendment) Act, 2000
36. Amendment of section 80A.-
In section 80A of the principal Act, in sub-section (3), in clause (a), for the words "one thousand rupees", the words "ten thousand rupees" shall be substituted.
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Companies (Amendment) Act, 2000 36. Amendment of section 80A.- In section 80A of the principal Act, in sub-section (3), in clause (a), for the words "one thousand rupees", the words "ten thousand rupees" shall be substituted. |
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