Companies (Amendment) Act, 2000

33. Amendment of section 77.-

In section 77 of the principal Act,-

a.   in sub-section (2), in the proviso, in clause (c), the words " managing agents, secretaries and treasurers" shall be omitted;

b.   in sub-section (4), for the words "one thousand rupees", the words "ten thousand rupees" shall be substituted.