Companies (Amendment) Act, 2000
30. Amendment of section 73.-
In section 73 of the principal Act, in sub-sections (2B) and (3), for the words "five thousand rupees", the words "fifty thousand rupees" shall be substituted.
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Companies (Amendment) Act, 2000 30. Amendment of section 73.- In section 73 of the principal Act, in sub-sections (2B) and (3), for the words "five thousand rupees", the words "fifty thousand rupees" shall be substituted. |
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