Companies (Amendment) Act, 2000
227. Amendment of section 635AA.-
In section 635AA of the principal Act, in clause (a), for the figures and word "247, 248 or 249" the word and figures "or 247" shall be substituted.
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Companies (Amendment) Act, 2000 227. Amendment of section 635AA.- In section 635AA of the principal Act, in clause (a), for the figures and word "247, 248 or 249" the word and figures "or 247" shall be substituted. |
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