Companies (Amendment) Act, 2000
225. Amendment of section 630.-
In section 630 of the principal Act, in sub-section (1), for the words "one thousand rupees", the words "ten thousand rupees" shall be substituted. 226. Amendment of section 631.
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Companies (Amendment) Act, 2000 225. Amendment of section 630.- In section 630 of the principal Act, in sub-section (1), for the words "one thousand rupees", the words "ten thousand rupees" shall be substituted. 226. Amendment of section 631. |
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