Companies (Amendment) Act, 2000
223. Amendment of section 627.-
In section 627 of the principal Act, in sub-section (1), in clause (ii), the words "managing agent, secretaries and treasurers or" shall be omitted.
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Companies (Amendment) Act, 2000 223. Amendment of section 627.- In section 627 of the principal Act, in sub-section (1), in clause (ii), the words "managing agent, secretaries and treasurers or" shall be omitted. |
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