Companies (Amendment) Act, 2000
222. Amendment of section 621A.-
In section 621A of the principal Act, in sub-sections (1) and (6), for the words "five thousand rupees", the words "fifty thousand rupees" shall be substituted.
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Companies (Amendment) Act, 2000 222. Amendment of section 621A.- In section 621A of the principal Act, in sub-sections (1) and (6), for the words "five thousand rupees", the words "fifty thousand rupees" shall be substituted. |
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