Companies (Amendment) Act, 2000
220. Amendment of section 619.-
In section 619 of the principal Act, in sub-section (2), the words "the Central Government on the advice of" shall be omitted.
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Companies (Amendment) Act, 2000 220. Amendment of section 619.- In section 619 of the principal Act, in sub-section (2), the words "the Central Government on the advice of" shall be omitted. |
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