Companies (Amendment) Act, 2000
218. Amendment of section 615.-
In section 615 of the principal Act, in sub-section (6), for the words "one thousand rupees", the words "ten thousand rupees" shall be substituted.
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Companies (Amendment) Act, 2000 218. Amendment of section 615.- In section 615 of the principal Act, in sub-section (6), for the words "one thousand rupees", the words "ten thousand rupees" shall be substituted. |
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