Companies (Amendment) Act, 2000
20. Amendment of section 59.-
In section 59 of the principal Act, in sub-section (1), for the words "five thousand rupees", the words "fifty thousand rupees" shall be substituted.
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Companies (Amendment) Act, 2000 20. Amendment of section 59.- In section 59 of the principal Act, in sub-section (1), for the words "five thousand rupees", the words "fifty thousand rupees" shall be substituted. |
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