Companies (Amendment) Act, 2000
197. Amendment of section 496.
In section 496 of the principal Act, in sub-section (2), for the words "one hundred rupees", the words "one thousand rupees" shall be substituted.
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Companies (Amendment) Act, 2000 197. Amendment of section 496. In section 496 of the principal Act, in sub-section (2), for the words "one hundred rupees", the words "one thousand rupees" shall be substituted. |
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