Companies (Amendment) Act, 2000
189. Amendment of section 454.-
In section 454 of the principal Act, in sub-section (5), for the words "one hundred rupees", the words "one thousand rupees" shall be substituted.
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Companies (Amendment) Act, 2000 189. Amendment of section 454.- In section 454 of the principal Act, in sub-section (5), for the words "one hundred rupees", the words "one thousand rupees" shall be substituted. |
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