Companies (Amendment) Act, 2000
187. Amendment of section 427.-
In section 427 of the principal Act, the words "managing agent, secretaries and treasurers" wherever they occur, shall be omitted.
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Companies (Amendment) Act, 2000 187. Amendment of section 427.- In section 427 of the principal Act, the words "managing agent, secretaries and treasurers" wherever they occur, shall be omitted. |
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