Companies (Amendment) Act, 2000
181. Amendment of section 405.-
In section 405 of the principal Act, the words "the managing agent, secretaries and treasurers" shall be omitted.
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Companies (Amendment) Act, 2000 181. Amendment of section 405.- In section 405 of the principal Act, the words "the managing agent, secretaries and treasurers" shall be omitted. |
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