Companies (Amendment) Act, 2000
172. Amendment of section 387.-
In section 387 of the principal Act, for the figures and word "350 and 351", the word and figures "and 350" shall be substituted.
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Companies (Amendment) Act, 2000 172. Amendment of section 387.- In section 387 of the principal Act, for the figures and word "350 and 351", the word and figures "and 350" shall be substituted. |
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