Companies (Amendment) Act, 2000
17. Amendment of section 56.-
In section 56 of the principal Act, in sub-section (3), after the second proviso, for the words "five thousand rupees", the words "fifty thousand rupees" shall be substituted.
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Companies (Amendment) Act, 2000 17. Amendment of section 56.- In section 56 of the principal Act, in sub-section (3), after the second proviso, for the words "five thousand rupees", the words "fifty thousand rupees" shall be substituted. |
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