Companies (Amendment) Act, 2000
165. Amendment of section 370A.-
In section 370A of the principal Act,-
(a) the words and figures "section 369 or" shall be omitted;
(b) in the proviso, clause (a) shall be omitted. 166. Amendment of section 371.
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Companies (Amendment) Act, 2000 165. Amendment of section 370A.- In section 370A of the principal Act,- (a) the words and figures "section 369 or" shall be omitted; (b) in the proviso, clause (a) shall be omitted. 166. Amendment of section 371. |
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