Companies (Amendment) Act, 2000
156. Amendment of section 320.-
In section 320 of the principal Act, in sub-section (3), for the words "two hundred and fifty rupees", the words "two thousand five hundred rupees" shall be substituted.
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Companies (Amendment) Act, 2000 156. Amendment of section 320.- In section 320 of the principal Act, in sub-section (3), for the words "two hundred and fifty rupees", the words "two thousand five hundred rupees" shall be substituted. |
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