Companies (Amendment) Act, 2000
155. Amendment of section 318.-
In section 318 of the principal Act, in sub-section (3), in clause (a), the words "managing agent" shall be omitted. 156. Amendment of section 320.
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Companies (Amendment) Act, 2000 155. Amendment of section 318.- In section 318 of the principal Act, in sub-section (3), in clause (a), the words "managing agent" shall be omitted. 156. Amendment of section 320. |
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