Companies (Amendment) Act, 2000
15. Amendment of section 54.-
In section 54 of the principal Act, the words "the managing agent, the secretaries and treasurers," shall be omitted.
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Companies (Amendment) Act, 2000 15. Amendment of section 54.- In section 54 of the principal Act, the words "the managing agent, the secretaries and treasurers," shall be omitted. |
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