Companies (Amendment) Act, 2000
149. Amendment of section 304.-
In section 304 of the principal Act, in sub-section (2), in clause (a), for the words "fifty rupees", the words "five hundred rupees" shall be substituted.
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Companies (Amendment) Act, 2000 149. Amendment of section 304.- In section 304 of the principal Act, in sub-section (2), in clause (a), for the words "fifty rupees", the words "five hundred rupees" shall be substituted. |
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