Companies (Amendment) Act, 2000
141. Amendment of section 294.
In section 294 of the principal Act,-
(a) sub-section (4) shall be omitted;
(b) in sub-section (8),-
(i) for the words "five thousand rupees", the words "fifty thousand rupees'' shall be substituted;
(ii) for the words "fifty rupees", the words "five hundred rupees" shall be substituted.