Companies (Amendment) Act, 2000
139. Amendment of section 292.-
In section 292 of the principal Act, in sub-section (1), in the first proviso, the words "the managing agent, secretaries and treasurers", shall be omitted.
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Companies (Amendment) Act, 2000 139. Amendment of section 292.- In section 292 of the principal Act, in sub-section (1), in the first proviso, the words "the managing agent, secretaries and treasurers", shall be omitted. |
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