Companies (Amendment) Act, 2000

135. Amendment of section 277.-

In section 277 of the principal Act,-

(a) in sub-section (1),-

(i) for the words "twenty companies", the words "fifteen companies" shall be substituted;

(ii) for the words "this Act", the words, brackets and figures "the Companies (Amendment) Act, 2000" shall be substituted;

(b) in sub-section (2),-

(i) for the words "nineteen companies", the words "fourteen companies" shall be substituted;

(ii) for the words "this Act", the words, brackets and figures "the Companies (Amendment) Act, 2000" shall be substituted;

(iii) for the word "twenty" at both the places where it occurs, the word "fifteen" shall be substituted. 136. Amendment of section 279.