Companies (Amendment) Act, 2000

127. Amendment of section 251.

In section 251 of the principal Act,-

(a) in the opening portion, for the figures and word "234 to 250" the figures and words "234 to 247 and 250" shall be substituted;

(b) in clause (b), the words "managing agent, secretaries and treasurers" at both the places where they occur, shall be omitted.