Companies (Amendment) Act, 2000
122. Amendment of section 245.
In section 245 of the principal Act, the words "managing agent, secretaries and treasurers, associate," wherever they occur, shall be omitted.
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Companies (Amendment) Act, 2000 122. Amendment of section 245. In section 245 of the principal Act, the words "managing agent, secretaries and treasurers, associate," wherever they occur, shall be omitted. |
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