Companies (Amendment) Act, 2000
113. Amendment of section 233B.-
In section 233B of the principal Act, in sub-section (11), for the words "five thousand rupees", the words "fifty thousand rupees" shall be substituted.
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Companies (Amendment) Act, 2000 113. Amendment of section 233B.- In section 233B of the principal Act, in sub-section (11), for the words "five thousand rupees", the words "fifty thousand rupees" shall be substituted. |
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