The Companies (Donations to National Funds) Act, 1951
Act No. 54 of 19511
[17th October, 1951.]
An Act to enable companies to make donations to National funds.
BE it enacted by Parliament as follows:-
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The Companies (Donations to National Funds) Act, 1951 Act No. 54 of 19511 [17th October, 1951.] An Act to enable companies to make donations to National funds. BE it enacted by Parliament as follows:- |
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