The Companies (Donations to National Funds) Act, 1951
[Act No. 54 of 19511]
[17th October, 1951.]
| Contents | |
| Title | The Companies (Donations to National Funds) Act, 1951 |
| Sections | Particulars |
| 1. | Short title and extent |
| 2. | Definitions |
| 3. | Power of companies to make donations to certain National Funds |
| 4. | Repeal of Act 35 of 1948 |
