Companies Act, 1956

SCHEDULE XII

(See section 644)

Enactments repealed

Year    No.     Subject or short title

1913   VII      The Indian Companies Act, 1913.

1942   LIV     The Registration of Transferred Companies Ordinance.

1951   LII      The Indian Companies (Amendment) Act, 1951.

1952   LI       The Indian Companies (Amendment) Act, 1952.