Companies Act, 1956
Sec 624 - Offences to be non-cognizable.
Notwithstanding anything in the Code of Criminal Procedure, 1898 (5 of 1898), every offence against this Act shall be deemed to be non-cognizable within the meaning of the said Code.
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Companies Act, 1956 Sec 624 - Offences to be non-cognizable. Notwithstanding anything in the Code of Criminal Procedure, 1898 (5 of 1898), every offence against this Act shall be deemed to be non-cognizable within the meaning of the said Code. |
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