Companies Act, 1956
Sec 452 - Style, etc. of liquidator.
A liquidator shall be described by the style of " The Official Liquidator " of the particular company in respect of which he acts, and not by his individual name.
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Companies Act, 1956 Sec 452 - Style, etc. of liquidator. A liquidator shall be described by the style of " The Official Liquidator " of the particular company in respect of which he acts, and not by his individual name. |
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