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The Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts (Amendment) Act, 2018

Act No. 28 of 2018

[20th August, 2018.]

An Act to amend the Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015.

BE it enacted by Parliament in the Sixty-ninth Year of the Republic of India as follows:



Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts (Amendment) Act, 2018 Back




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