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7. Certain provisions of the Code of Civil Procedure, 1908 not to apply.-

For avoidance of doubt, it is hereby clarified that Order XIII Rule 1, Order VII Rule 14 and Order VIII Rule 1A of the Code of Civil Procedure, 1908 (5 of 1908) shall not apply to suits or applications before the Commercial Divisions of High Court or Commercial Courts.".



Commercial Courts Act, 2015 Back




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