AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

The Collection of Statistics (Amendment) Act, 2017

[Act No.21 of 2017]

[4th August, 2017.]

Contents
Title The Collection of Statistics (Amendment) Act, 2017
Sections Particulars
1. Short title and commencement
2. Amendment of section 1
3. Amendment of section 2
4. Insertion of new section 3A
5. Amendment of section 9
6. Amendment of section 33


Bare Acts Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement.