1. (1) This Act may be called the Collection of Statistics (Amendment) Act, 2017.
(2) It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.
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1. (1) This Act may be called the Collection of Statistics (Amendment) Act, 2017. (2) It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint. |
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