Coinage Act, 2011
13. Penalty for contravention of section 12.-
Whoever contravenes any provisions of section 12 shall be punishable with imprisonment which may extend to seven years and with fine.
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Coinage Act, 2011 13. Penalty for contravention of section 12.- Whoever contravenes any provisions of section 12 shall be punishable with imprisonment which may extend to seven years and with fine. |
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