27. Coffee to be cured in licensed curing establishments.-
No registered owner shall cause or allow coffee to be cured elsewhere than in a licensed curing establishment, whether the curing establishment is maintained by himself or by another person.
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27. Coffee to be cured in licensed curing establishments.- No registered owner shall cause or allow coffee to be cured elsewhere than in a licensed curing establishment, whether the curing establishment is maintained by himself or by another person. |
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