19. [Storage or sale of coffee on or from unregistered estate.] Rep. by the Coffee (Amendment) Act, 1961 (48 of 1961), s. 8 (w.e.f. 19-4-1962).
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
19. [Storage or sale of coffee on or from unregistered estate.] Rep. by the Coffee (Amendment) Act, 1961 (48 of 1961), s. 8 (w.e.f. 19-4-1962). |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
