AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

[13. Payment of proceeds of duty to the Board.] Rep. by the Cess Laws (Repealing and Amending) Act, 2006 (24 of 2006) s. 2 and First Schedule (w.e.f. 1-6-2006).

1. Subs. by Act 50 of 1954, s. 10, for ss. 8 and 9 (w.e.f. 1-8-1955).



Coffee Act, 1942 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys