1. Short title, extent and duration.-
(1) This Act may he called the 2[Coffee Act], 1942.
(2) It extends to the whole of India 3[except the State of Jammu and Kashmir *].
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
1. Short title, extent and duration.- (1) This Act may he called the 2[Coffee Act], 1942. (2) It extends to the whole of India 3[except the State of Jammu and Kashmir *]. |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
