The Code of Criminal Procedure (Amendment) Act, 1980
Act No. 63 of 1980
[26th December, 1980.]
An Act further to amend the Code of Criminal Procedure, 1973.
BE it enacted by Parliament in the Thirty-first Year of the Republic of India as follows:-
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The Code of Criminal Procedure (Amendment) Act, 1980 Act No. 63 of 1980 [26th December, 1980.] An Act further to amend the Code of Criminal Procedure, 1973. BE it enacted by Parliament in the Thirty-first Year of the Republic of India as follows:- |
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