Code of Criminal Procedure Act, 1973
48.Pursuit of offenders into other jurisdictions.-
A police officer may, for the purpose of arresting without warrant any person whom he is authorized to arrest, pursue such person into any place in India .
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Code of Criminal Procedure Act, 1973 48.Pursuit of offenders into other jurisdictions.- A police officer may, for the purpose of arresting without warrant any person whom he is authorized to arrest, pursue such person into any place in India . |
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