Code of Criminal Procedure Act, 1973
372.No appeals to lie unless otherwise provided.-
No appeal shall lie from any judgment or order of a Criminal Court except as provided for by this Code or by any other law for the time being in force.
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Code of Criminal Procedure Act, 1973 372.No appeals to lie unless otherwise provided.- No appeal shall lie from any judgment or order of a Criminal Court except as provided for by this Code or by any other law for the time being in force. |
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